Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(8)] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(8)(vi) in Haryana Industrial Promotion Rules, 2007

(vi)the check list has been filed correctly and signed by the applicant.