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State of Rajasthan - Section

Section 2B in The Rajasthan Subordinate Courts Case Flow Management Rules, 2006

2B. Essential Documents to be filed with the Memorandum of Appeal.

- The appellant will, as far as possible, file, along with the appeal, copies of essential documents marked in the suit, for the purpose of enabling the appellate Court to understand the points raised or for purpose of passing interim orders.