Delhi High Court - Orders
Bharat Broadband Network Limited vs Sterlite Technologies Limited on 15 April, 2024
Author: Rekha Palli
Bench: Rekha Palli, Prateek Jalan
$~S-1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 20/2024 & I.As. 568/2024, 570/2024, 3462/2024.
BHARAT BROADBAND NETWORK LIMITED .....Petitioner
Through: Mr. Jayant Mehta, Sr. Advocate
with Mr. Deepayan Mandal,
Mr. Naman Varma, Ms. Ayushi
Kumar and Mr. Mridul Bansal,
Advocates.
Versus
STERLITE TECHNOLOGIES LIMITED .....Respondent
Through: Mr. A.K. Thakur, Mr. Rishi
Raj, Mr. Sujeet Kumar & Mr.
Ishaan Ojha, Advocates.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
HON'BLE MR. JUSTICE PRATEEK JALAN
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 15.04.2024
1. Mr. Jayant Mehta, learned senior counsel for the petitioner has commenced his arguments.
2. List for further arguments on 30.04.2024 at 03:00 PM.
3. In the meanwhile, it will be open for the respondent to file a short written note at least one day before the next date.
REKHA PALLI, J PRATEEK JALAN, J SAURABH BANERJEE, J APRIL 15, 2024/A This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/04/2024 at 23:55:59