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Delhi High Court - Orders

Bharat Broadband Network Limited vs Sterlite Technologies Limited on 15 April, 2024

Author: Rekha Palli

Bench: Rekha Palli, Prateek Jalan

                                    $~S-1
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +     O.M.P. (COMM) 20/2024 & I.As. 568/2024, 570/2024, 3462/2024.
                                          BHARAT BROADBAND NETWORK LIMITED .....Petitioner
                                                                Through: Mr. Jayant Mehta, Sr. Advocate
                                                                            with Mr. Deepayan Mandal,
                                                                            Mr. Naman Varma, Ms. Ayushi
                                                                            Kumar and Mr. Mridul Bansal,
                                                                            Advocates.
                                                                Versus
                                          STERLITE TECHNOLOGIES LIMITED                 .....Respondent
                                                                Through: Mr. A.K. Thakur, Mr. Rishi
                                                                            Raj, Mr. Sujeet Kumar & Mr.
                                                                            Ishaan Ojha, Advocates.
                                          CORAM:
                                          HON'BLE MS. JUSTICE REKHA PALLI
                                          HON'BLE MR. JUSTICE PRATEEK JALAN
                                          HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                          ORDER

% 15.04.2024

1. Mr. Jayant Mehta, learned senior counsel for the petitioner has commenced his arguments.

2. List for further arguments on 30.04.2024 at 03:00 PM.

3. In the meanwhile, it will be open for the respondent to file a short written note at least one day before the next date.

REKHA PALLI, J PRATEEK JALAN, J SAURABH BANERJEE, J APRIL 15, 2024/A This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/04/2024 at 23:55:59