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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(1)(b) in The Jammu and Kashmir Baba Ghulam Shah Badshah University Act, 2002

(b)the conduct of examinations, including the terms of office and appointment of examiners and the conditions of residence of students and their general discipline ;