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Chattisgarh High Court

Santuram vs Avinash Champawat Secretary, 31 ... on 3 May, 2019

Author: Prashant Kumar Mishra

Bench: Prashant Kumar Mishra

                                1
                                                  CONT No. 207 of 2019

                                           and other connected petitions

                                                                NAFR

    HIGH COURT OF CHHATTISGARH, BILASPUR

                     CONT No. 207 of 2019

 Santuram S/o Late Shri Mahettar, Aged About 68 Years R/o
  Village - Semari, Post - Singhari, Police Station - Ratanpur, Tahsil
  And District Bilaspur Chhattisgarh

                                                       ---- Petitioner

                             Versus

1. Avinash Champawat, Secretary, Water Resources Department,
   Mahanadi Bhawan, Atal Nagar, District Raipur Chhattisgarh

2. Shikha Rajput Tiwari, Director, Treasury, Account And Pension,
   District Raipur Chhattisgarh

                                                     ---- Respondent

CONT No. 208 of 2019  Fekuram Suryawanshi S/o Late Shri Ghanaram Suryawanshi Aged About 69 Years R/o Village- Bharari, Post- Singhari, Police Station- Ratanpur, Tahsil And District- Bilaspur, Chhattisgarh

---- Petitioner Versus

1. Avinash Champawat Through Secretary Water Resources Department, Mahanadi Bhawan, Atal Nagar, District- Raipur, Chhattisgarh

2. Shikha Rajput Tiwari Through Director, Treasury, Account And Pension, District- Raipur, Chhattisgarh

---- Respondent CONT No. 209 of 2019  Mathura Suryawanshi S/o Late Shri Ramprasad Suryawanshi Aged About 68 Years R/o Village - Bharari, Post - Singhari, Police Station Ratanpur, Tahsil And District Bilaspur Chhattisgarh.,

---- Petitioner 2 CONT No. 207 of 2019 and other connected petitions Versus

1. Avinash Champawat Secretary, Water Resources Department, Mahanadi Bhawan, Atal Nagar, District Raipur Chhattisgarh.

2. Shikha Rajput Tiwari Director, Treasury, Account And Pension, District Raipur Chhattisgarh. (Contemnors)

---- Respondent CONT No. 213 of 2019  Mangat Ram S/o Late Shri Mahettar Aged About 67 Years R/o Village - Semari, Post - Singhri, Police Station - Ratanpur, Tahsil And District - Bilaspur Chhattisgarh

---- Petitioner Versus

1. Avinash Champawat Secretary, Water Resources Department, Mahanadi Bhawan, Atal Nagar, District - Raipur Chhattisgarh

2. Shikha Rajput Tiwari Director, Treasury, Account And Pension, District - Raipur Chhattisgarh

---- Respondent CONT No. 214 of 2019  Ram Khilawan S/o Late Shri Jugruram Aged About 69 Years R/o Village - Semari, Post - Singhari, Police Station - Ratanpur, Tahsil And District Bilaspur Chhattisgarh

---- Petitioner Versus

1. Avinash Champawat Secretary, Water Resources Department, Mahanadi Bhawan, Atal Nagar, District Raipur Chhattisgarh

2. Shikha Rajput Tiwari Director, Treasury, Account And Pension, District Raipur Chhattisgarh

---- Respondent 3 CONT No. 207 of 2019 and other connected petitions For Petitioners Mr. Lav Sharma, Advocate For Respondent No.1 Mr. Mayank Kumar, Advocate on behalf of Mr. Dhiraj Kumar Wankhede, Advocate For Respondent No.2 Mr. Pawan Shrivastava, Advocate Order On Board By Hon'ble Mr. Prashant Kumar Mishra, Ag. CJ 3/5/2019

1. Heard.

2. Learned counsel for the parties would jointly submit that the contempt has been purged.

3. In view of the above, the contempt petitions are disposed of.

Sd/-

(Prashant Kumar Mishra) Acting Chief Justice Shyna