Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act] State of Telangana - Subsection Section 10(1)(a) in Telangana Electricity Supply Undertakings (Acquisition) Act, 1954 (a)the amount, if any, already paid in advance by way of compensation;