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[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

Union of India - Subsection

Section 95(1)(ii) in Occupational Safety, Health and Working Conditions Code, 2020

(ii)refuses entry to the Chief Inspector-cum-Facilitator or the Inspector-cum- Facilitator or person or public authority referred to in clause (i) of sub-section (1) of section 35 or expert referred to in section 37, to any place where such Chief Inspector-cum-Facilitator or Inspector-cum-Facilitator or such person or authority or expert is entitled to enter; or