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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Meghalaya - Subsection

Section 61(5) in The Meghalaya Police Act, 2010

(5)The Superintendent of Police shall ensure that every person, on his induction as a Village Guard, is administered a training course of a duration and as per the syllabus, prescribed by the Director General of Police. Periodical refresher training shall also be organized for those who are re-enlisted as Village Guards, for each renewed term.