Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 103 in Tamil Nadu Educational Rules 103. The training institutions referred to in these rules are intended to afford theoretical instruction, practical training with a view to fitting men and women for the profession of teaching.Classification of Training Institutions
