Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Punjab - Subsection Section 18(7) in The Punjab Infrastructure (Development & Regulation) Act, 2002 (7)The Board shall meet at such time and place and shall observe such procedure to transact its business in the meetings as may be specified by bye-laws.
