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Himachal Pradesh High Court

Kewal Singh vs . Hrtc & Ors on 22 August, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

Kewal Singh Vs. HRTC & Ors .

CWP No. 5637/2022

22.08.2022 Present: Mr. Goldy Kumar, Advocate, for the petitioner.

Mr. Pranay Pratap Singh, Advocate, for the respondents.

Stand over till 24.08.2022.

r to ( A.A. Sayed ) Chief Justice ( Jyotsna Rewal Dua ) Judge 22nd August, 2022(Rohit) ::: Downloaded on - 22/08/2022 20:06:20 :::CIS