Bombay High Court
Ecgc Limited vs Baco Metallic Industries on 19 October, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-25
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION LODGING NO. 17308 OF 2023
Ecgc Limited ....PETITIONER
V/S
Baco Metallic Industries ....RESPONDENT
WITH INTERIM APPLICATION LODGING NO. 17316 OF 2023 In Commercial Arbitration Petition STAMP NO. 17308 OF 2023 Ecgc Limited ....PETITIONER V/S Baco Metallic Industries ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 19th October, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 11/12/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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