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Calcutta High Court

Ecgc Limited (Formerly Export Credit ... vs Mittal Technopack Private Limited & ... on 10 December, 2021

Author: Prakash Shrivastava

Bench: Prakash Shrivastava, Rajarshi Bharadwaj

   ORDER                                                               OD - 7

                               APO/246/2018
                                   WITH
                                WPO/94/2015
                      IN THE HIGH COURT AT CALCUTTA
                       CIVIL APPELLATE JURISDICTION
                               ORIGINAL SIDE


 ECGC LIMITED (FORMERLY EXPORT CREDIT GUARANTEE CORP. OF INDIA)
                            VERSUS
          MITTAL TECHNOPACK PRIVATE LIMITED & ANOTHER



  BEFORE:
  THE HON'BLE CHIEF JUSTICE PRAKASH SHRIVASTAVA

AND THE HON'BLE JUSTICE RAJARSHI BHARADWAJ DATE : 10TH DECEMBER, 2021.

[Via Video Conference] APPEARANCE:

Mr. Dhruba Ghosh, Senior Advocate, Mr. Kunaljit Bhattacharjee, Advocate ......for the appellant.
The Court:- At the request of learned counsel for the appellant, the case is adjourned.
List on 18th February 2022.
(PRAKASH SHRIVASTAVA, C.J.) (RAJARSHI BHARADWAJ, J.) sm / s.kumar