Calcutta High Court
Ecgc Limited (Formerly Export Credit ... vs Mittal Technopack Private Limited & ... on 10 December, 2021
Author: Prakash Shrivastava
Bench: Prakash Shrivastava, Rajarshi Bharadwaj
ORDER OD - 7
APO/246/2018
WITH
WPO/94/2015
IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
ORIGINAL SIDE
ECGC LIMITED (FORMERLY EXPORT CREDIT GUARANTEE CORP. OF INDIA)
VERSUS
MITTAL TECHNOPACK PRIVATE LIMITED & ANOTHER
BEFORE:
THE HON'BLE CHIEF JUSTICE PRAKASH SHRIVASTAVA
AND THE HON'BLE JUSTICE RAJARSHI BHARADWAJ DATE : 10TH DECEMBER, 2021.
[Via Video Conference] APPEARANCE:
Mr. Dhruba Ghosh, Senior Advocate, Mr. Kunaljit Bhattacharjee, Advocate ......for the appellant.
The Court:- At the request of learned counsel for the appellant, the case is adjourned.
List on 18th February 2022.
(PRAKASH SHRIVASTAVA, C.J.) (RAJARSHI BHARADWAJ, J.) sm / s.kumar