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Calcutta High Court (Appellete Side)

Hindustan Steel Works Construction ... vs The Board Of Trustees For The Port Of on 20 January, 2021

Daily List 2
Bpg.

January 20,
 2021


                  In the High Court at Calcutta
                   Constitutional Writ Jurisdiction


                          W.P.A. No. 4795 of 2020
                                   With
                          CAN 3 of 2020 (CAN 3106         of 2020)
                                   With
                          CAN 4 of 2020 (CAN 3107         of 2020)
                                   With
                          CAN 5 of 2020 (CAN 4563         of 2020)
                                  With
                          CAN 6 of 2020 (CAN 4564         of 2020)

                           (Via Video Conference)

                    Hindustan Steel Works Construction Limited
                               Versus
                     The Board of Trustees for the Port of
                     Kolkata and others



                     Mr. Jishnu Saha,
                     Mr. Dhiraj Trivedi,
                     Mr. Nilanjan Bhatacharjee,
                     Mr. Saket Sharma.
                                   ...for the petitioner.

                     Mr. Abhrajit Mitra,
                     Mr. Amit Kumar Nag,
                     Mr. Swarajit Dey,
                     Ms. Ranjabati Ray.
                                       ...for the respondent nos.1 and 2.

Mr. Bijoy Adhikari, Mr. Siddhartha Lahiri.

...for the respondent no.4. Heard in part.

Let the mater be enlisted on January 22, 2021 for further hearing.

(Sabyasachi Bhattacharyya, J.)