Calcutta High Court (Appellete Side)
Hindustan Steel Works Construction ... vs The Board Of Trustees For The Port Of on 20 January, 2021
Daily List 2
Bpg.
January 20,
2021
In the High Court at Calcutta
Constitutional Writ Jurisdiction
W.P.A. No. 4795 of 2020
With
CAN 3 of 2020 (CAN 3106 of 2020)
With
CAN 4 of 2020 (CAN 3107 of 2020)
With
CAN 5 of 2020 (CAN 4563 of 2020)
With
CAN 6 of 2020 (CAN 4564 of 2020)
(Via Video Conference)
Hindustan Steel Works Construction Limited
Versus
The Board of Trustees for the Port of
Kolkata and others
Mr. Jishnu Saha,
Mr. Dhiraj Trivedi,
Mr. Nilanjan Bhatacharjee,
Mr. Saket Sharma.
...for the petitioner.
Mr. Abhrajit Mitra,
Mr. Amit Kumar Nag,
Mr. Swarajit Dey,
Ms. Ranjabati Ray.
...for the respondent nos.1 and 2.
Mr. Bijoy Adhikari, Mr. Siddhartha Lahiri.
...for the respondent no.4. Heard in part.
Let the mater be enlisted on January 22, 2021 for further hearing.
(Sabyasachi Bhattacharyya, J.)