Section 2(d) in Punjab Home Guards and Civil Defence (Class I) Service Rules, 1988
(d)'recognised University' means -(i)any university incorporated by law in any of the States of India; or(ii)in the case of degrees or diplomas obtained as a result of an examination held before the 15th August, 1947, the Punjab, Sind or Dacca University; or(iii)any other university which is recognised by the Government for the purpose of these rules; and
