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[Cites 0, Cited by 0] [Section 198(4)] [Section 198] [Entire Act]

Union of India - Subsection

Section 198(4)(c) in The Companies Act, 1956

(c)any expenditure incurred by the company in respect of any obligation or service, which, but for such expenditure by the company, would have been incurred by any of the persons aforesaid; and