Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Punjab - Subsection Section 32(2) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002 (2)Where the Commission departs from factors specified in sub sections (a) to (f), they shall record the reasons for such departure in writing.
