Himachal Pradesh High Court
Satya Devi Chauhan vs . State Of H.P. & Anr. on 7 June, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Satya Devi Chauhan vs. State of H.P. & Anr.
CWP No. 3571 of 2022 .
07.06.2022 Present: Mr. Hirdaya Ram, Advocate, for the petitioner.
Mr. Narender Thakur and Mr. Gourav Sharma, Deputy Advocates General for respondent No.1.
Mr. Vikrant Thakur, Advocate, for respondent No.2.
As prayed for, list on 13th June, 2022 before the Hon'ble appropriate Bench.
(Chander Bhusan Barowalia) Vacation Judge 7th June, 2022 (himani) ::: Downloaded on - 07/06/2022 20:03:07 :::CIS