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Jharkhand High Court

Maluk Raj Devi Wife Of Sri Amarnath Dubey ... vs Shyam Bihari Tiwari Son Of Late ... on 28 March, 2018

Author: Shree Chandrashekhar

Bench: Shree Chandrashekhar

                   IN THE HIGH COURT OF JHARKHAND AT RANCHI
                            W. P. (C) No. 3429 of 2009
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Maluk Raj Devi wife of Sri Amarnath Dubey and daughter of late Janeshwar Tiwary, R/o village Chechariya (Atawla) P.O. Atawla, P.S. Meral, Dist.

           Garhwa                                      ... ... Petitioner
                                        Versus

1. Shyam Bihari Tiwari son of late Chandrika Tiwary R/o Village, P.O. Atawla, P.S. Meral, Dist. Garhwa

2. Alakhraj Devi Wife of Shambhu Nath Dubey and Daughter of late Janeshwar Tiwary, R/o village Baliyanri, P.O. Semaura, P.S. Manjhiaon, Dist. Garhwa ... ... Respondents

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CORAM : HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR

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            For the Petitioner                  : None
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05/28.03.2018          The learned counsel for the petitioner is absent.

Pursuant to order dated 19.07.2017 status of Misc. Case No.11 of 2008 has been received from the court concerned. It is stated that Misc. Case No.11 of 2008 was already disposed of on 20.01.2009.

In the above fact, this writ petition is dismissed.

(Shree Chandrashekhar, J.) R.K.