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[Cites 0, Cited by 0] [Section 124(1)] [Section 124] [Entire Act]

State of West Bengal - Subsection

Section 124(1)(e) in Kolkata Municipal Corporation Building Rules, 2009

(e)fire fighting equipments shall, where provided along exits, be suitably located and clearly marked so as not to obstruct the exit way and there shall be clear indication about its location from either side of the exit,