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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(3) in The Local Authorities Loans Act, 1914

(3)All rules made under this Act shall be published [* * * *] [Omitted, ibid.] in the [official Gazette] [Substituted by A.O., 1937, for 'Local Official Gazette'.]; and on such publication, shall have effect as if enacted in this Act.