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Bombay High Court

Bharat Bhogilal Patel vs Gemsons Precision Engineering Private ... on 22 December, 2025

1/9 2 TO 57-COMIP-25-2018 & ORS. (OS).DOC IN THE HIGH COURT OF JUDICATURE AT BOMBAY ORDINARY ORIGINAL CIVIL JURISDICTION IN ITS COMMERCIAL DIVISION (2) COMMERCIAL IP SUIT NO. 25 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Ugam Beam Science Pvt Ltd And 2 Ors. ...Defendant AND (3) COMMERCIAL IP SUIT NO. 40 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Kirti Lasers ...Defendant AND (4) COMMERCIAL IP SUIT NO. 75 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Aayushi International ...Defendant AND (5) COMMERCIAL IP SUIT NO. 115 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Aczet Private Limited And Ors ...Defendant AND (6) COMMERCIAL IP SUIT NO. 126 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Arvind Sons . ..Defendant AND (7) COMMERCIAL SUIT NO. 133 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Krystal Energy ...Defendant AND Vaibhav ::: Uploaded on - 23/12/2025 ::: Downloaded on - 23/12/2025 20:39:27 ::: 2/9 2 TO 57-COMIP-25-2018 & ORS. (OS).DOC (8) COMMERCIAL IP SUIT NO. 135 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Knack Solution ...Defendant AND (9) COMMERCIAL IP SUIT NO. 147 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Gurukrupa Laser Tech Pvy Ltd ...Defendant AND (10) COMMERCIAL IP SUIT NO. 154 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Pepsico India Holding Pvt Ltd ...Defendant AND (11) COMMERCIAL IP SUIT NO. 161 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Swastik Laser Technologies ...Defendant AND (12) COMMERCIAL IP SUIT NO. 162 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Forbes And Company Limited ...Defendant AND (13) COMMERCIAL IP SUIT NO. 290 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus All India Gem And Jewellery Trade Federation And 5 Ors. ...Defendant AND (14) COMMERCIAL IP SUIT NO. 296 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Gardex ...Defendant AND Vaibhav ::: Uploaded on - 23/12/2025 ::: Downloaded on - 23/12/2025 20:39:27 ::: 3/9 2 TO 57-COMIP-25-2018 & ORS. (OS).DOC (15) COMMERCIAL IP SUIT NO. 359 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Abc Bearings Ltd. ...Defendant AND (16) COMMERCIAL IP SUIT NO. 360 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Indian Association Of Hallmarking Centre (IAHC) And Ors. ...Defendant AND (17) COMMERCIAL IP SUIT NO. 857 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Association Of Registration Plates Manufacturers Of India And Ors. ...Defendant AND (18) COMMERCIAL IP SUIT NO. 860 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Premium Tools Private Limited ...Defendant AND (19) COMMERCIAL IP SUIT NO. 962 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Indian Cellular Association ...Defendant AND (20) COMMERCIAL IP SUIT NO. 1189 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Ajanta Steel Products ...Defendant AND (21) COMMERCIAL IP SUIT NO. 1210 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Laser Technologies Pvt Ltd ...Defendant Vaibhav ::: Uploaded on - 23/12/2025 ::: Downloaded on - 23/12/2025 20:39:27 ::: 4/9 2 TO 57-COMIP-25-2018 & ORS. (OS).DOC AND (22) COMMERCIAL IP SUIT NO. 1419 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Unique Ortho System Pvt Ltd ...Defendant AND (23) COMMERCIAL IP SUIT NO. 1424 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Zimmer India Private Limited ...Defendant AND (24) COMMERCIAL IP SUIT NO. 1425 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Ortho Care ...Defendant AND (25) COMMERCIAL IP SUIT NO. 1431 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus C Mahendra Exports Limited ...Defendant AND (26) COMMERCIAL IP SUIT NO. 1472 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Trilok Lasers Pvt Ltd And Ors ...Defendant AND (27) COMMERCIAL IP SUIT NO. 1502 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Holostik India Limited ...Defendant AND (28) COMMERCIAL IP SUIT NO. 1507 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Nebula Surgical Pvt Ltd ...Defendant Vaibhav ::: Uploaded on - 23/12/2025 ::: Downloaded on - 23/12/2025 20:39:27 ::: 5/9 2 TO 57-COMIP-25-2018 & ORS. (OS).DOC AND (29) COMMERCIAL IP SUIT NO. 1510 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Adler Mediequip Pvt Ltd ...Defendant AND (30) COMMERCIAL IP SUIT NO. 1514 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Sharma Orthopedic India Pvt Ltd ...Defendant AND (31) COMMERCIAL IP SUIT NO. 1515 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Greens Surgicals Pvt Ltd ...Defendant AND (32) COMMERCIAL IP SUIT NO. 1520 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus R R Surgical ...Defendant AND (33) COMMERCIAL IP SUIT NO. 1554 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus General Surgical Company India Pvt Ltd ...Defendant AND (34) COMMERCIAL IP SUIT NO. 1555 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Etu Ortho Surgical Parts ...Defendant AND (35) COMMERCIAL IP SUIT NO. 1557 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Sky Surgicals ...Defendant Vaibhav ::: Uploaded on - 23/12/2025 ::: Downloaded on - 23/12/2025 20:39:27 ::: 6/9 2 TO 57-COMIP-25-2018 & ORS. (OS).DOC AND (36) COMMERCIAL IP SUIT NO. 1558 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Bondwell Ortho Products ...Defendant AND (37) COMMERCIAL IP SUIT NO. 1560 OF 2018 Bharat Bhogilal Patel ...Plaintiff Versus Ashok Leyland Limited ...Defendant AND (38) COMMERCIAL IP SUIT NO. 2 OF 2019 Bharat Bhogilal Patel ...Plaintiff Versus Unisys Ortho ...Defendant AND (39) COMMERCIAL IP SUIT NO. 21 OF 2019 Bharat Bhogilal Patel ...Plaintiff Versus Jayon Implants Pvt Ltd ...Defendant AND (40) COMMERCIAL IP SUIT NO. 22 OF 2019 Bharat Bhogilal Patel ...Plaintiff Versus Interjewel Private Limited ...Defendant AND (41) COMMERCIAL IP SUIT NO. 30 OF 2019 Bharat Bhogilal Patel ...Plaintiff Versus Laser SOS India Private Limited ...Defendant AND (42) COMMERCIAL IP SUIT NO. 34 OF 2019 Bharat Bhogilal Patel ...Plaintiff Versus Vaibhav ::: Uploaded on - 23/12/2025 ::: Downloaded on - 23/12/2025 20:39:27 ::: 7/9 2 TO 57-COMIP-25-2018 & ORS. (OS).DOC Bombay Ortho Industries ...Defendant AND (43) COMMERCIAL IP SUIT NO. 35 OF 2019 Bharat Bhogilal Patel ...Plaintiff Versus Lipi Marketing Private Limited ...Defendant AND (44) COMMERCIAL IP SUIT NO. 37 OF 2019 Bharat Bhogilal Patel ...Plaintiff Versus Siora Surgicals Pvt Ltd ...Defendant AND (45) COMMERCIAL IP SUIT NO. 38 OF 2019 Bharat Bhogilal Patel ...Plaintiff Versus Sachin Enterprises ...Defendant AND (46) COMMERCIAL IP SUIT NO. 39 OF 2019 Bharat Bhogilal Patel ...Plaintiff Versus Patel Brothers ...Defendant AND (47) COMMERCIAL IP SUIT NO. 41 OF 2019 Bharat Bhogilal Patel ...Plaintiff Versus Smit Medimed Private Limited ...Defendant AND (48) COMMERCIAL IP SUIT NO. 45 OF 2019 Bharat Bhogilal Patel ...Plaintiff Versus Shakti Orthopaedic Industries Pvt Ltd ...Defendant AND (49) COMMERCIAL IP SUIT NO. 46 OF 2019 Bharat Bhogilal Patel ...Plaintiff Versus Vaibhav ::: Uploaded on - 23/12/2025 ::: Downloaded on - 23/12/2025 20:39:27 ::: 8/9 2 TO 57-COMIP-25-2018 & ORS. (OS).DOC MJ Surgical ...Defendant AND (50) COMMERCIAL IP SUIT NO. 49 OF 2019 Bharat Bhogilal Patel ...Plaintiff Versus Ankitst Jewel Tools Private Limited ...Defendant AND (51) COMMERCIAL IP SUIT NO. 50 OF 2019 Bharat Bhogilal Patel ...Plaintiff Versus Hero Motors Ltd ...Defendant AND (52) COMMERCIAL IP SUIT NO. 51 OF 2019 Bharat Bhogilal Patel ...Plaintiff Versus Universal Ortho System ...Defendant AND (53) COMMERCIAL IP SUIT NO. 56 OF 2019 Bharat Bhogilal Patel ...Plaintiff Versus Sony Surgical Private Limited ...Defendant AND (54) COMMERCIAL IP SUIT NO. 175 OF 2019 Bharat Bhogilal Patel ...Plaintiff Versus South India Surgical Company Ltd ...Defendant AND (55) COMMERCIAL IP SUIT NO. 567 OF 2019 Bharat Bhogilal Patel ...Plaintiff Versus Control Print Limited ...Defendant AND (56) COMMERCIAL IP SUIT NO. 568 OF 2019 Bharat Bhogilal Patel ...Plaintiff Versus Vaibhav ::: Uploaded on - 23/12/2025 ::: Downloaded on - 23/12/2025 20:39:27 ::: 9/9 2 TO 57-COMIP-25-2018 & ORS. (OS).DOC Gemsons Precision Engineering Pvt Ltd ...Defendant AND (57) COMMERCIAL IP SUIT NO. 605 OF 2019 Bharat Bhogilal Patel ...Plaintiff Versus Siemens Ltd ...Defendant ________ Mr. Bharat B. Patel, Plaintiff, in person in all Suits. Mr. Raj Dani, for Defendants in COMIP/115/2018. Ms. Nidhi Mishra i/b Mr. Shailendra Kanetkar, for the Defendant in COMIP/1560/2018.

Ms. Siddhi Mathe i/b Vipul J. Shah, for Defendant in COMIP/30/2019 and COMIP/568/2019.

Mr. Anshul Saurastri a/w Mr. Jay Shah i/b Krishna & Saurastri Associates LLP, for the Defendant in COMIP/567/2019.

________ CORAM : ARIF S. DOCTOR, J DATED : 22nd DECEMBER, 2025 P.C. 1 Mr. Patel, Plaintiff appeared in person and submitted that Mr. Bhuvan Singh, was busy in another Court.

2. Mr. Patel has sought an extension of time to carry out the amendment in the Plaint.

3. The extension of time as prayed for is granted.

4. The Affidavit of Service is taken on record.

5. Stand over to 21st January 2026.

[ARIF S. DOCTOR, J.] Vaibhav ::: Uploaded on - 23/12/2025 ::: Downloaded on - 23/12/2025 20:39:27 :::