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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(3) in The Government Securities Regulations, 2007

(3)If any of the particulars referred to in sub-regulation (2) are not known to the applicant, the bank or its agent may supply the required particulars, if available, to the applicant subject to provisions of this regulation and regulations 19 and 20.