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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(4) in The National Law University, Jodhpur Act, 1999

(4)The headquarters of the University shall be at Jodhpur.Notification[S.O.250, dated November 18, 1999, Published in R.G.Gazette Part IV(ga)(II), Extraordinary dated 20-11-1999, p. 347]In exercise of the powers conferred by sub-section (1) of section 3 of the National Law University, Jodhpur Act, 1999 (Act No.22 of 1999), the State Government hereby establish National Law University, Jodhpur with effect from 19th November, 1999.