Bombay High Court
Tara Chand Infra Logistic Solutions vs Mr. Dinesh Dabhade Chairamn Bombay Iron ... on 5 January, 2026
Author: Ravindra V. Ghuge
Bench: Ravindra V. Ghuge
TRUPTI
SADANAND
BAMNE
Common Order-05.01.2026.odt
Digitally signed by
TRUPTI SADANAND
BAMNE
Date: 2026.01.06
18:56:52 +0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION/
CIVIL APPELLATE JURISDICTION
CORAM : RAVINDRA V. GHUGE &
ABHAY J. MANTRI, JJ.
DATE : 5th JANUARY, 2026.
P.C. :-
1. At the time of rising, the matters mentioned in the chart in paragraph No. 7 hereunder, could not be taken up for hearing due to paucity of time.
2. In several of these matters, there are office objections. As such, all office objections shall be removed within two weeks.
3. Subject to compliance of the above, ad-interim/ interim order, if any granted earlier, would continue.
4. The affidavit in reply/rejoinder, if any, shall also be filed at least one week before the next date.
5. Matters in which service of notice is awaited, put up after service.
6. Matters in which though notices were issued, the office could not process the notice due to non-supply of spare copies, the Petitioner shall supply spare copies for issuance of notice within 14 days, failing which, the matters in which copies are not supplied, would stand dismissed as against the unserved Respondents on the 15 th day. If copies are supplied, office to issue notice to the unserved Respondents, returnable after four weeks.
7. Subject to the above, list these matters as under:-
Trupti 1 of 2 ::: Uploaded on - 06/01/2026 ::: Downloaded on - 06/01/2026 20:39:21 ::: Common Order-05.01.2026.odt Serial Nos. of matters on the To be listed on To be listed in the Board category 32 to 34 19.01.2026 Due Admissions 36 to 60 20.01.2026 Due Admissions 61 to 100 21.01.2026 Due Admissions 102 to 132 22.01.2026 Due Admissions 134 23.01.2026 Due Admissions 136 & 137 23.01.2026 For Final Hearing (ABHAY J. MANTRI, J.) (RAVINDRA V. GHUGE, J.) Trupti 2 of 2 ::: Uploaded on - 06/01/2026 ::: Downloaded on - 06/01/2026 20:39:21 :::