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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(45A) in Hyderabad General Clauses Act, 1308F

(45A)[ the word "cattle" shall include elephant, camel, bullock, buffalo, horse, pony, mule, ass, pig, ram and goat;] [As amended by Act No. VI of 1310 F.]