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[Cites 0, Cited by 0] [Section 53] [Entire Act]

Union of India - Subsection

Section 53(1) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(1)In every dock, every fly-wheel and every moving part of any prime-mover and unless they are in such position or of such construction as to be as safe to every dock workers employed as they would as if they were securely fenced, every part of transmission, machinery and every dangerous part of other machinery (whether or not driven by mechanical power) shall be securely fenced.