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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Puducherry - Subsection

Section 7(2)(b) in Pondicherry Court-Fees and Suits Valuation Act, 1972

(b)where the land is a house-site whether assessed to full revenue or not, poramboke land, or any other land not falling under clause (a),-its market value.