Bombay High Court
Rakesh Brijmohan Agrawal vs Transcon Skycity Private Limited ( ... on 30 July, 2024
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 17715 OF 2023
In
SUITS 81 OF 2024
Rakesh Brijmohan Agrawal ....PETITIONER
V/S
Transcon Skycity Private Limited ( Earlier Samta
....RESPONDENT
Builders Private Limited) CORAM : HON'BLE JUSTICE SHRI ARIF S. DOCTOR J DATE : 30th July, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 26/08/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 30/07/2024 ::: Downloaded on - 31/07/2024 16:10:52 :::