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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Maharashtra - Subsection

Section 47(1)(a) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(a)that the provisions of the Act and Statutes, Ordinances and regulations there under and the standing orders and directions of the University shall be observed;