Section 11(2)(b) in Prohibition of Electronic Cigarettes (Production, Manufacture, Import, Export, Transport, Sale, Distribution, Storage and Advertisement) Act, 2019

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

(b)"director" means a whole-time director in the company and in relation to a firm, means a partner in the firm.

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