Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34(7)] [Section 34] [Entire Act]

State of Gujarat - Subsection

Section 34(7)(a) in The Gujarat Value Added Tax Act, 2003

(a)has failed to furnish, without reasonable cause, returns in respect of any period or the self-assessment by the prescribed date;