Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 48 in The Maharashtra Electricity (Supply) Rules, 1963

48. Change of Registrar.

- Subject to the conditions on which any security is issued, the Board may, by a resolution to that effect, at any time terminate the appointment of any Registrar of security or class of securities and appoint another Registrar in his place.