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State of Haryana - Section

Section 22 in Haryana Municipal Business Bye-laws 1981

22. Meeting of sub-committee [Section 31 (a), (b) and (f)].

- Every sub committee shall at its meeting fix the date and time of next meeting and notice thereof shall be sent by the Secretary to all the members of the sub- committee. Every meeting of a sub-committee shall be held in the Town Hall.