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Patna High Court - Orders

Kunwar Mithilesh vs The State Of Bihar & Ors on 16 February, 2015

Author: Rajendra Kumar Mishra

Bench: Rajendra Kumar Mishra

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  Miscellaneous Jurisdiction Case No.1280 of 2014
                                                          In
                                    Civil Writ Jurisdiction Case No. 6515 of 2012
                     ======================================================
                     Kunwar Mithilesh
                                                                              .... .... Petitioner.
                                                       Versus
                     The State of Bihar & Ors
                                                                       .... .... Opposite Parties.
                     ======================================================
                     Appearance :
                     For the Petitioner          :   Mr. Prakash Kumar
                     For the Opposite Parties     : Mr. Anshul
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE RAJENDRA KUMAR
                     MISHRA
                     ORAL ORDER
                                                      -----------

3       16-02-2015

As prayed for on behalf of the Bihar State Electricity Board, post this matter under the same heading after two weeks to enable its learned counsel to file show cause on its behalf showing the compliance of the order under contempt.

(Rajendra Kumar Mishra, J) P.S./-

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