Patna High Court - Orders
Kunwar Mithilesh vs The State Of Bihar & Ors on 16 February, 2015
Author: Rajendra Kumar Mishra
Bench: Rajendra Kumar Mishra
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.1280 of 2014
In
Civil Writ Jurisdiction Case No. 6515 of 2012
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Kunwar Mithilesh
.... .... Petitioner.
Versus
The State of Bihar & Ors
.... .... Opposite Parties.
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Appearance :
For the Petitioner : Mr. Prakash Kumar
For the Opposite Parties : Mr. Anshul
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CORAM: HONOURABLE MR. JUSTICE RAJENDRA KUMAR
MISHRA
ORAL ORDER
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3 16-02-2015As prayed for on behalf of the Bihar State Electricity Board, post this matter under the same heading after two weeks to enable its learned counsel to file show cause on its behalf showing the compliance of the order under contempt.
(Rajendra Kumar Mishra, J) P.S./-
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