Bombay High Court
Momin Gujrat Co-Op Hsg. Soc. Ltd vs Hon\'Ble State Minister For ... on 7 January, 2020
FARAD CONTINUATION SHEET NO. IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION WRIT PETITION STAMP NO. 27471 OF 2018 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions and Court's or Judge's orders Registrar's orders None present.
CORAM : V. R. KACHARE I/c. REGISTRAR (JUDL-I) Date : 7th January 2020 Four weeks time (i.e. 04/02/2020) is granted to remove office objections, failing which registration of writ petition (stamp) shall stand refused.
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I/C. REGISTRAR (JUDL-I) ::: Uploaded on - 09/01/2020 ::: Downloaded on - 09/01/2020 21:26:40 :::