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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(2)(a) in The M.P. Society Registrikaran Adhiniyam, 1973

(a)as is identical with or too nearly resembles the name by which a society in existence has been previously registered anywhere in the State; or