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State of Madhya Pradesh - Section

Section 67 in The M.P. State Dental Council Rules, 1969

67. Fees.

- The fees payable under Chapter IV of the Act shall be as follows-
  Rs.
For the first registration in the register 20.00
For every qualification subsequently registered 10.00
For Annual retention. 10.00
For restoration to the register after removal for non- paymentof the annual retention fee for the year 10.00
For restoration to the register under Section 42. 25.00
For registration of a change of name 5.00
For every copy of the printed register under Section 45. 5.00
For every certified copy of an entry in the register 3.00
For the grant of a duplicate certificate 6.00