[Cites 0, Cited by 0]
[Entire Act]
State of Madhya Pradesh - Section
Section 67 in The M.P. State Dental Council Rules, 1969
67. Fees.
- The fees payable under Chapter IV of the Act shall be as follows-| Rs. | |
| For the first registration in the register | 20.00 |
| For every qualification subsequently registered | 10.00 |
| For Annual retention. | 10.00 |
| For restoration to the register after removal for non- paymentof the annual retention fee for the year | 10.00 |
| For restoration to the register under Section 42. | 25.00 |
| For registration of a change of name | 5.00 |
| For every copy of the printed register under Section 45. | 5.00 |
| For every certified copy of an entry in the register | 3.00 |
| For the grant of a duplicate certificate | 6.00 |