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State of Andhra Pradesh - Section

Section 16 in Andhra Pradesh Municipal Councils (Constitution of Wards Committees, Election of Chair Persons, Powers and Functions etc.) Rules, 1995

16.

He/She shall report the expenditure so incurred to the Wards Committee at its next meeting:Provided that no such expenditure shall be incurred if there is no provision available to meet the expenditure under the relevant head in the Budget of Wards Committee.