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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Goa - Subsection

Section 30(ii) in The Goa Excise Duty Act, 1964

(ii)a fine which may extend to [ten thousand rupees] [In place of words 'one thousand' the word two thousand was substituted by the amendment Act 18 of 1976, which further by the Amendment Act 20 of 2001 substituted to 'ten thousand'.] or imprisonment for a term which may extend to [two years] [Substituted by amendment Act 18 of 1976.] or; with both, if the offence relates to any other matter: