Patna High Court - Orders
Krishna Devi & Ors vs Thagiya Devi & Ors on 26 April, 2010
IN THE HIGH COURT OF JUDICATURE AT PATNA
MA No.421 of 2008
KRISHNA DEVI & ORS
Versus
THAGIYA DEVI & ORS
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06. 26.04.2010. The learned counsel, Sri Rajeev Roy, appearing on behalf of the appellants submitted that he is confining this Appeal against the order passed in Title Appeal No.69 of 1993 only.
Heard, the learned counsel for the respondents also. This Appeal shall be heard.
Call for the lower Court record. No notice need be issued because the respondents are appearing.
Sanjeev/- (Mungeshwar Sahoo,J.)