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[Cites 0, Cited by 0] [Section 199] [Entire Act]

State of Odisha - Subsection

Section 199(a) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(a)Chains, ropes or lifting gears used for suspension for a scaffold are of adequate strength, made of sound material and suitable for the purposes of their use and are maintained in good repairs;