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[Cites 0, Cited by 0] [Section 122(1)] [Section 122] [Entire Act]

NCT Delhi - Subsection

Section 122(1)(c) in The Delhi Co-Operative Societies Act, 2003

(c)who makes any false entries or manipulates or alters the account books of the co-operative society, has wilfully committed the said act in order to cause loss or damage to the co-operative society;