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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Madhya Pradesh - Subsection

Section 35(2)(b) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(b)the particulars of any undertaking which the Board proposes to organise or execute during the next financial year for the purpose of the production of building material, and