Jammu & Kashmir High Court
Ajay Paul Singh And Others vs Union Territory Of J&K And Others on 11 February, 2021
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
Sr. No. 114
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
WP(C) No. 216/2021
CM Nos. 1120/2021,
1121/2021
Ajay Paul Singh and others .....Petitioner(s)
Through :- Mr. Jasbir Singh Jasrotia, Advocate
(Through Video Conference)
V/s
Union Territory of J&K and others .....Respondent(s)
Through :- Ms. Palvi Gupta, Advocate vice
Mr. Ravinder Gupta, AAG
Coram: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
ORDER
Notice.
Ms. Palvi Gupta, learned counsel appearing vice Mr. Ravinder Gupta, learned AAG enters appearance and accepts notice on behalf of respondents.
Reply be filed by or before the next date. Learned counsel for the petitioners shall furnish a copy of paper book to learned counsel for the respondents within two days.
List on 22.02.2021.
(JAVED IQBAL WANI) JUDGE JAMMU 11.02.2021 Pawan Angotra PAWAN ANGOTRA 2021.02.12 18:24 I attest to the accuracy and integrity of this document