Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 7 in The Rules for Occupation of Inspection Bungalows of Departments in-Charge of Public Works Department 7. Person suffering from infectious or contagious diseases not entitled to occupy the Inspection Bangalows. - No person suffering from infectious or contagious disease may occupy any Bungalow.
