(6)The powers and duties of every Faculty shall be -(i)to elect its Dean;(ii)to consider and report on any matter referred to it by the Executive or Academic Council, or the Board of University Teaching and Research;(iii)to remit any matter to a Board of Studies comprised within the Faculty for consideration and report;(iv)to consider any report or recommendation referred to it by a Board of Studies;(v)to appoint a committee of the Faculty for any purpose within its purview;(vi)to hold meetings of the Faculty, or of a committee of the Faculty jointly with any other Faculty or a committee thereof, for the discussion of any matter of common concern; and(vii)to make recommendations relating to the functions of the Faculty to the Executive or Academic Council, or the Board of University Teaching and Research.
