Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act] State of Jharkhand - Subsection Section 52(2)(iv) in Jharkhand Agricultural Produce Markets Act, 2000 (iv)[ the election of the Vice-Chairman of a Market Committee;] [Substituted by Act 60 of 1982.]