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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(6) in The National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities Rules, 2000

(6)The Accounts Officer or Accountant shall apply a check of a nature of a pre-audit to all payments from the funds of the Trust.