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[Cites 0, Cited by 0] [Section 104] [Entire Act]

Union of India - Subsection

Section 104(c) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(c)a person responsible for a concreting work regularly inspects the formwork, shores, braces, reshores and other supports during the placing of concrete;